Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 13 in U.P. Industrial Disputes Act, 1947 13. Arbitration Act, 1940 not to apply. - Noticing in the Arbitration Act, 1940, shall apply to any proceedings under any order made under this Act.
