Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(2) in Goa State Higher Education Council Act, 2018 (2)The Vice-Chairperson shall have one non-extendable term of five years or till he attains the age of 70 years;
