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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(e) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(e)the extent and class of land [out of land referred to in paragraph (d)] which can be granted for personal cultivation to each member under the provision of sub-clause (2) of clause 4.