(2)Every election shall be conducted by the Secretary to the Advisory Committee in accordance with the procedure specified in the regulations made by the authority.] [ Inserted by G.S.R. 681, dated 10.8.1961.][* * *] [ Rule 44 omitted by G.S.R. 623(E), dated 20.9.2004 (w.e.f. 20.9.2004).][* * *] [ Rule 45 omitted by G.S.R. 623(E), dated 20.9.2004 (w.e.f. 20.9.2004).][* * *] [ Rule 46 omitted by G.S.R. 960, dated 12.8.1972.][* * *] [ Rules 47 to 52 omitted by G.S.R. 623(E), dated 20.9.2004 (w.e.f. 20.9.2004).]
