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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(2)The Chief Administrative Officer or any other Officer authorised by him shall verify the details of the property with that of the certified copies obtained as per sub section (1) above and issue notices to the transferor and the transferee.