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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3)(i) in The Orissa Development Authorities Rules, 1983

(i)"an administrative plan" consisting of proposals and recommendations for the administrative structure and procedure and processes, such as zoning, subdividing and building regulations as may be necessary for the implementation and periodic review of the comprehensive development plan; and