Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Goa - Subsection Section 9(2)(viii) in The Goa Value Added Tax Act, 2005 (viii)in respect of goods used in the manufacture or processing of finished goods dispatched other than by way of sales outside the State;]