Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

Madras Presidency - Subsection

Section 116(2)(d) in Madras Estates Land Act, 1908

(d)every other thing which the Collector considers material for the purchaser to know in order to judge the nature and value of the land.]