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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

Bombay Presidency - Subsection

Section 57(4)(c) in The Bombay University Act, 1974

(c)The quorum to constitute a meeting of every Selection Committee shall be four members, of whom at least two shall be persons nominated under clause (b)(v) of sub-section (2).