Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(8)(f) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(f)if it is not returned in the cover sent alongwith it to the elector by the Returning Officer.