Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(xii) in The Kerala Panchayat Buildings Rules, 2011 (xii)Huts, except huts adjacent to roads mentioned in section 235P of the Kerala Panchayat Raj Act, 1994.
