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State of Rajasthan - Section

Section 858 in Rules of the High Court of Judicature for Rajasthan, 1952

858. Time of inspection.

- Any person permitted to inspect a record may inspect it between the hours of 12 noon to 3 P.M. and during morning hours 8.00 A.M. to 10.30 A.M. on such day or days for which permission is given.