Madhya Pradesh High Court
Lakhan Singh Yadav vs The State Of M.P. on 23 November, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-43572-2020 The High Court Of Madhya Pradesh MCRC-43158-2020 (RAVINDRA TRIPATHI Vs STATE OF M.P.) MCRC/43572/2020, MCRC/43960/2020 3 Jabalpur, Dated : 23-11-2020 Heard through Video Conferencing. List in the week commencing 1.12.2020 along with M.Cr.C. No.42502/2020.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2020.11.23 14:55:56 IST