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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(d) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(d)The number and full description of the stills, vats and other permanent apparatus which the applicant wishes to work or set up and the size and capacity of such Stills, vats, etc.;