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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xxvii) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(xxvii)to set-up colleges, institutions, off-campus centers, off-shore campus, study centres as per the instructions issued by the State Government, Central Government and University Grants Commission from time to time;