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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(5)(i) in The Punjab Prevention of Beggary Rules, 1975

(i)[ to make initial enquiries regarding the home of the beggar;] [See Punjab Legislative Supplementary Part III, dated 13.4.1979.]