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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(i) in Mother Teresa Women's University Act, 1984

(i)one shall be a serving principal of a Women’s College, who has put in not less than five years of service as principal either in a Government College or in a Private College, nominated by the Government;