Section 84A(1)(j) in Bangalore Water Supply and Sewerage Act, 1964

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Greater Bengaluru City Corporation -

Section 84A(1)(j) in Bangalore Water Supply and Sewerage Act, 1964

(j)the elimination from trade effluent, before it enters a Board sewer, of any constituent which in the opinion of the Board would, either alone or in combination with any matter with which it is likely to come into contact while passing through Board sewers, injure or obstruct those sewers or make specially difficult or expensive the treatment or disposal of the sewage from those sewers;

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Greater Bengaluru City Corporation -

Section 84A(1)(j) in Bangalore Water Supply and Sewerage Act, 1964