Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Madhya Pradesh - Subsection Section 47(c) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000 (c)wilfully makes or causes to be made any false representation in any matter relating to the certificate of registration issued under the provisions of this Act;
