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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(c) in The Maharashtra Borstal Schools Act, 1929

(c)the constitution, powers and duties of visiting committees [and allowances to be paid to the non-official members thereof] [These words were added by Maharashtra 57 of 1975, Section 4.];