Delhi High Court - Orders
Mr. Madhav Sureka vs Footprints Childcare Pvt Ltd And Anr on 11 December, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1776/2025
MR. MADHAV SUREKA .....Petitioner
Through: Mr. Shreedhar Gaggar, Advocate.
versus
FOOTPRINTS CHILDCARE PVT LTD AND
ANR .....Respondents
Through: Ms. Surabhi Tyagi, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 11.12.2025
1. Counsel for the parties submit that they are close to arriving at a settlement.
2. At joint request, re-notify on 16th January, 2026.
AMIT BANSAL, J DECEMBER 11, 2025 Vivek/-
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