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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(14)(ii) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(ii)any contribution paid by the employer to any pension fund or provident fund or under any scheme of social insurance and the interest which may have accrued thereon;