Supreme Court - Daily Orders
The Chief Project Manager Dfccil vs Balwant Singh (D) on 24 February, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.50 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16430/2018
(Arising out of impugned final judgment and order dated 14-12-2017
in SBCMA No. 1501/2015 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
THE CHIEF PROJECT MANAGER DFCCIL & ORS. Petitioner(s)
VERSUS
BALWANT SINGH (D) & ORS. Respondent(s)
Date : 24-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Saurabh Mishra, AOR
Mr. Rakesh Chander, Adv.
Mr. Onkar Singh, Adv.
Mr. Abhishek Singh, Adv.
For Respondent(s) Ms. Aishwarya Bhati, Sr. Adv.
Mr. Nithin Pankhuri, Adv.
Ms. Chitrangda R., Adv.
Ms. Celeste A., Adv.
Ms. Kirti K., Adv.
Oorjaswi G., Adv.
Mr. Gp. Capt. Karan Singh Bhati, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel appearing for the petitioners.
We find no merit in the Special Leave Petition.
The Special Leave Petition is, accordingly, dismissed.
Signature Not VerifiedPending applications, if any, stand disposed of.
Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.24 16:58:19 IST Reason: (R. NATARAJAN) (NISHA TRIPATHI)
AR-cum-PS BRANCH OFFICER