Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(1) in The Coffee Act, 1942 (1)No coffee which has been exported from India shall be re-imported into [lndia] [Substituted by Act 50 of 1954, Section 16, for the first proviso (w.e.f. 1.8.1955). ] except under and in accordance with a permit granted by the Board.
