Supreme Court - Daily Orders
Bharat Heavy Electricals Ltd Dy. ... vs The Commissioner Of Salex Tax And Anr on 15 December, 2017
Bench: Ranjan Gogoi, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISC. APPLICATION NO. 1694 OF 2017
WITH
INTERLOCUTORY APPLICATION NO. 4
IN
CIVIL APPEAL NOS. 7283, 7284, 7285, 7286 & 7287 OF 2009
BHARAT HEAVY ELECTRICALS LTD APPLICANT(S)/
APPELLANT(S)
VERSUS
THE COMMISSIONER OF
SALEX TAX AND ANR RESPONDENT(S)
O R D E R
1. We have perused the office report 04.12.2017 seeking directions.
2. All applications shall be treated to have been disposed of in terms of the Order dated 27.07.2017 passed in Civil Appeal Nos. 7283, 7284, 7285, 7286 & 7287 of 2009.
3. Misc. Application No.1694 of 2017 is disposed of accordingly.
....................,J.
(RANJAN GOGOI) ....................,J.
Signature Not Verified (R. BANUMATHI) Digitally signed by NEETU KHAJURIA NEW DELHI Date: 2017.12.15 17:23:46 IST Reason: DECEMBER 15, 2017 ITEM NO.2 COURT NO.3 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
MISC. APPLICATION NO. 1694 OF 2017 WITH INTERLOCUTORY APPLICATION NO. 4 IN CIVIL APPEAL NOS. 7283, 7284, 7285, 7286 & 7287 OF 2009 BHARAT HEAVY ELECTRICALS LTD Petitioner(s) VERSUS THE COMMISSIONER OF SALEX TAX AND ANR Respondent(s) (OFFICE REPORT FOR DIRECTIONS IN DISPOSED OF MATTERS IA. NO.4- APPLICATIONS FOR IMPLEADMENT IN CA NO. 7283/2009, 7284/2009, 7285/2009, 7286/2009 AND 7287/2009) Date : 15-12-2017 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. Parijat Sinha, AOR Ms. Reshmi Rea Sinha, Adv.
Mr. Rudra Dutta, Adv.
For Respondent(s) Mr. Sanjay Kumar Tyagi, AOR Mr. Aviral Saxena, Adv.
Ms. Bhuvneshwari Pathak, Adv. Ms. Shilpi Satyapriya Satyam, Adv. Mr. Rahul Kaushik, AOR Mr. Ravi Prakash Mehrotra, AOR (NP) UPON hearing the counsel the Court made the following O R D E R Misc. Application No.1694 of 2017 is disposed of in terms of the signed order.
(NEETU KHAJURIA) (TAPAN KR. CHAKRABORTY) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)