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Union of India - Section

Section 13 in The Central Industrial Security Force Act, 1968

13. Procedure to be followed after arrest .-Any [* * *] member of the Force making an arrest under this Act, shall, without unnecessary delay, make over the person so arrested to a police officer, or, in the absence of a police officer, take such person or cause him to be taken to the nearest police station together with a report of the circumstances occasioning the arrest.