Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(jj) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (jj)"Visiting Professor" means a Professor invited by the Board of Management for a short term of not more than six months as stipulated in the contract.
