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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(6)(c) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(c)such distributions shall be declared and made not less than once every six months in every financial year in case of publicly offered InvITs and not less than once every year in case of privately placed InvITs and shall be made not later than fifteen days from the date of such declaration;