Bombay High Court
Charan Sing Harnam Sing Baware And ... vs The State Of Maharashtra And Others on 1 December, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
960+++.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
960 WRIT PETITION NO.14902 OF 2017
MOHAN RANGNATH TEKALE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
....
CORAM : MANGESH S. PATIL AND
Y. G. KHOBRAGADE, JJ.
DATE : 01.12.2022 PER COURT :-
Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
960 WRIT PETITION NO.14902 OF 2017 961 WRIT PETITION NO.6222 OF 2018 ...13.01.2023 962 WRIT PETITION NO.1897 OF 2019 965 WRIT PETITION NO.4122 OF 2021 966 WRIT PETITION NO.11743 OF 2021 ... 24.01.2023 967 WRIT PETITION NO.13134 OF 2021 968 WRIT PETITION NO.13157 OF 2021 WITH CA/14154/2022 1 of 2 ::: Uploaded on - 03/12/2022 ::: Downloaded on - 03/12/2022 16:02:16 ::: (( 2 )) 960+++ 969 WRIT PETITION NO.1401 OF 2022 970 WRIT PETITION NO.1403 OF 2022 972 WRIT PETITION NO.2313 OF 2022 973 WRIT PETITION NO.2668 OF 2022 974 WRIT PETITION NO.2886 OF 2022 ... 25.01.2023 975 WRIT PETITION NO.2894 OF 2022 976 WRIT PETITION NO.3117 OF 2022 978 WRIT PETITION NO.5173 OF 2022 WITH WP/5174/2022 980 WRIT PETITION NO.7313 OF 2022 981 WRIT PETITION NO.8076 OF 2022 982 WRIT PETITION NO.8091 OF 2022 983 WRIT PETITION NO.8103 OF 2022 WITH WP/8137/2022 ... 27.01.2023 984 WRIT PETITION NO.8279 OF 2022 985 WRIT PETITION NO.8617 OF 2022 986 WRIT PETITION NO.9367 OF 2022 987 WRIT PETITION NO.9821 OF 2022 988 WRIT PETITION NO.10801 OF 2022 989 FAMILY COURT APPEAL NO.16 OF 2022 ... 10.01.2023
WITH CA/3886/2022 IN FCA/16/2022 990 WRIT PETITION NO.10268 OF 2015 ... 11.01.2023 [ Y. G. KHOBRAGADE, J. ] [ MANGESH S. PATIL, J. ] SMS 2 of 2 ::: Uploaded on - 03/12/2022 ::: Downloaded on - 03/12/2022 16:02:16 :::