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[Cites 0, Cited by 0] [Section 269(2)] [Section 269] [Entire Act]

State of Maharashtra - Subsection

Section 269(2)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)all powers and duties of the Panchayat Samiti during the period of dissolution or supersession, be exercised and performed by such person or persons as the State Government from time to time appoints in this behalf;