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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(2)(g) in Assam Weights and Measures (Enforcement) Act, 1958

(g)the form and manner in which, and the conditions subject to which licenses may be granted to persons fur manufacture, repair or sale of commercial weights and measures and weighing and measuring instruments ;