Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13E] [Entire Act] State of Haryana - Subsection Section 13E(3) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006 (3)The total of the said expenditure shall not exceed such amount as may be notified by the State Election Commission from time to time.
