Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Maharashtra - Subsection Section 163(c) in Maharashtra Land Revenue Code, 1966 (c)the concessions to be granted to the village craftsmen for the removal of articles specified in clause (b) for the purpose of their craft.