Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(b) in The Orissa Express Highway Act, 1964

(b)wilful disobedience of any directions issued or of any prohibition or restriction imposed under the said provisions or in pursuance thereof ; or