Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 24 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 24. Manner of maintenance of records of Street Vendors by Town Vending Committees. - Every Town Vending Committee shall maintain up to date records as prescribed in the section 26 in both electronic and manual form.
