Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 5 in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012 5. Resignation. - The Chairperson and the member may resign from his office by giving a notice in writing under his hand addressed to the State Government.
