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State of Haryana - Section

Section 1 in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005

1. Short title and commencement.

(1)These bye-laws may be called the Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws, 2005.
(2)They shall come into force on the date of their publication in the Official Gazette.