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State of Jammu-Kashmir - Section

Section 80 in The Jammu and Kashmir Panchayati Raj Rules, 1996

80. Minute book.

- The minutes of the meeting shall be entered in a book in Urdu to be kept for the purpose and shall be signed by the persons who presided at the meeting to which the minutes relate and such book shall be open to inspection by the public. The book shall be maintained in Form 5.