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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(3) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(3)The Executive Council shall not have the power to amend any draft proposed by Academic Council under sub-section (2) but may reject or return it to the Academic Council for reconsideration, in part or in whole, together with any amendment which Executive Council may suggest.