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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(3)A table of fees authorised tobe collected on any National Highway Section or permanent bridge shall be put up by such franchisee in a conspicuous place near a fee collection boothlegibly written or printed in English, Hindi and the regional language of the area in which the National Highway is situated.