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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Rajasthan - Subsection

Section 24E(4) in The University of Rajputana (Second Amendment) Act, 1950

(4)The Faculties of Engineering and Technology and of Medicines and Pharmaceutics and Education shall have one Board each. The numbers of members in the Board of Studies relating to the Faculty of Education shall not exceed five and in each of the other two Boards, eleven.