Section 23 in The Haryana Transmission and Bulk Supply Licence
23. Powers of Licensee for Revenue Realisation, Meter Tampering, etc.
- 23.1 The Licensee shall be entitled to exercise all the powers or authority that the Commission is capable under the Act of conferring on it to take appropriate action for :(a)revenue realisation;(b)prosecution for theft;(c)deterring tampering with meters; and(d)preventing diversion of electricity;and all such similar matters affecting Transmission and Bulk Supply.
