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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5)(b) in Gujarat Elementary Education Rules, 2010

(b)The meeting of the Council shall be presided by the Chairperson. If for any reason the Chairperson is unable to attend the meeting of the Council, he may nominate a member of the Council to preside over such meeting. Quorum of the meeting of the Council shall be considered complete if at least 50% of its members are present.