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State of Rajasthan - Section

Section 37R in The Rajasthan Minor Mineral Concession Rules, 1986

37R. District Level Environmental Committee.

- The District Level Environmental Committee shall consist of the following, namely:-
(i) District Collector Chairman
(ii) Regional Officer of the Rajasthan StatePollution Control Board or officer nominated by the Chairman ofthe Board Member
(iii) Deputy Conservator of Forest Member
(iv) Assistant Mining Engineer/Mining EngineerConcerned Member Secretary
(v) Any other officer nominated by the Government Member