Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(2)(i) in The Kadi Sarva Vishwavidyalaya Act, 2007 (i)He shall be responsible for the custody of records, common seal, the funds of the University and such other properties of the University;