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State Consumer Disputes Redressal Commission

Lic, Shillong vs Smt. Olivia Blah on 20 September, 1995

Daily Order First Appeal No. CA 04/1995 (Arisen out of order dated in Case No. of District ) LIC, India Vs. Smt. Olivia Blah BEFORE : 

PRESENT:
None for the Appellant None for the Respondent Dated the 20 September 1995 ORDER Rejoinder received today.