State Consumer Disputes Redressal Commission
Lic, Shillong vs Smt. Olivia Blah on 20 September, 1995
Daily Order First Appeal No. CA 04/1995 (Arisen out of order dated in Case No. of District ) LIC, India Vs. Smt. Olivia Blah BEFORE :
PRESENT:
None for the Appellant None for the Respondent Dated the 20 September 1995 ORDER Rejoinder received today.