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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Telangana - Subsection

Section 115(27) in Greater Hyderabad Municipal Corporation Act, 1955

(27)laying out whether in areas previously built upon or not, new streets and acquiring land for that purpose or required for the construction of buildings or curtilages thereof to abut on such street or streets;