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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7B(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(2)[ Sarpanch of Gram Panchayat shall be the ex-officio President of the Gram Nirman Samiti and Gram Vikas Samiti.]