Section 13 in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992
13.
On receipt of complaint from the farmers about the substandard (totally or partially) un-vaccinated/un-inoculated supply of chicks or eggs, by an authorised licensed hatchery, the licensing Authority shall have the power to take penal action against such a licensee if found guilty.
