Patna High Court - Orders
Mahendra Kumar Mishra & Ors vs The State Of Bihar & Ors on 1 May, 2014
Author: Jayanandan Singh
Bench: Jayanandan Singh
Patna High Court CWJC No.8121 of 2014 (2) dt.01-05-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8121 of 2014
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Mahendra Kumar Mishra & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sidhendra Narayan Singh
For the Respondent/s : Mr. Madhuresh Prasad
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CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
2 01-05-2014In view of the prayer made by the petitioners in paragraph 1 of the writ application, the defect pointed out by the office is overruled.
List for admission.
(Jayanandan Singh, J) Arvind/-