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Patna High Court - Orders

Mahendra Kumar Mishra & Ors vs The State Of Bihar & Ors on 1 May, 2014

Author: Jayanandan Singh

Bench: Jayanandan Singh

           Patna High Court CWJC No.8121 of 2014 (2) dt.01-05-2014




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.8121 of 2014
                       ======================================================
                       Mahendra Kumar Mishra & Ors
                                                                            .... .... Petitioner/s
                                                         Versus
                       The State of Bihar & Ors
                                                                           .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s    :    Mr. Sidhendra Narayan Singh
                       For the Respondent/s      : Mr. Madhuresh Prasad
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
                       ORAL ORDER

2     01-05-2014

In view of the prayer made by the petitioners in paragraph 1 of the writ application, the defect pointed out by the office is overruled.

List for admission.

(Jayanandan Singh, J) Arvind/-